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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Bengal Presidency - Subsection

Section 35(1) in Calcutta Port Act, 1890

(1)dockes, wharves, quays, stages, jetties and piers, within the Port, with all necessary and convenient arches, drains, landing-places, 4[shelters for passengers], stairs, fences and approaches; and quarters and buildings necessary for the residence of the officers employed therefor;