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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in Ministry of Electronics and Information Technology, Private Secretary, Limited Departmental Competitive Examination Rules, 2018

(2)The standards of evaluation for candidates belonging to the Scheduled Castes and the Scheduled Tribes shall be as per the Government instructions from time to time.