Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 648 in The General Rules (Civil), 1957 648. Furniture Register. - [Stock registers shall be maintained in accordance with the directions contained in paragraph 801 of the Manual of Government Orders (1954 edition)] [Substituted by Notification No. 88/VIII-b, dated 31st May, 1961(w.e.f. 9-6-1962).].
