Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

State of Bihar - Subsection

Section 86(2)(i) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(i)that adequate protection is provided to the building workers in such vessel from inclement weather;