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Calcutta High Court (Appellete Side)

"Vijay Sports Club" vs The State Of West Bengal & Ors on 5 July, 2019

Author: Debangsu Basak

Bench: Debangsu Basak

                                                        1


05.07.2019
Ct. No.8
S/L No.39
KS

                                W. P. No.9732 (W) of 2019
             "Vijay Sports Club", a Trust under the Indian Trusts Act, 1882 & Ors.
                                         Versus
                             The State of West Bengal & Ors.
                                      Mr. Sandip Kumar Bhattacharya
                                      Mr. Suman Basu
                                      Ms. Debanwita Pramanik
                                                  .....For the Petitioners
                                      Mr. T. K. Mukherjee
                                      Mr. Gourav Das
                                                  .....For the State
                                      Mr. Kallol Basu
                                      Mr. Souradipta Banerjee
                                      Mr. Samik Sarkar
                                            .....For Respondent No.3

Affidavit‐in‐Opposition filed in Court be taken on record. Time to file Affidavit‐in‐Reply is extended till July 17, 2019. List the writ petition on July 19, 2019 under the same heading. Urgent certified website copies of this order, if applied for, be made available to the parties upon compliance of the requisite formalities.

(Debangsu Basak, J.)