Calcutta High Court (Appellete Side)
"Vijay Sports Club" vs The State Of West Bengal & Ors on 5 July, 2019
Author: Debangsu Basak
Bench: Debangsu Basak
1
05.07.2019
Ct. No.8
S/L No.39
KS
W. P. No.9732 (W) of 2019
"Vijay Sports Club", a Trust under the Indian Trusts Act, 1882 & Ors.
Versus
The State of West Bengal & Ors.
Mr. Sandip Kumar Bhattacharya
Mr. Suman Basu
Ms. Debanwita Pramanik
.....For the Petitioners
Mr. T. K. Mukherjee
Mr. Gourav Das
.....For the State
Mr. Kallol Basu
Mr. Souradipta Banerjee
Mr. Samik Sarkar
.....For Respondent No.3
Affidavit‐in‐Opposition filed in Court be taken on record. Time to file Affidavit‐in‐Reply is extended till July 17, 2019. List the writ petition on July 19, 2019 under the same heading. Urgent certified website copies of this order, if applied for, be made available to the parties upon compliance of the requisite formalities.
(Debangsu Basak, J.)