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State of Madhya Pradesh - Section

Section 28 in The M.P. Janpad Panchayats (Accounts) Rules, 1999

28. Budgetary Provisions and Budget Code.

- On each ledger along with the accounting head, at the top of the folio the main and sub-budget head and the budget code should also be given. The amount provided in the budget for the year for the account must he mentioned against the budget head and code.