Section 22(4) in The Bar Council of Rajasthan Election Rules, 1968
(4)Sealing of other packets. - The Polling Officer shall then make into separate packets-(a)the marked copy of the Electoral Roll;(b)the unused ballot papers;(c)the cancelled ballot papers;(d)any other paper directed by the Secretary to be kept in a sealed packet. Each packet shall be sealed with the seal of the Polling Officer and of the candidate or his agents present, who may desire to affix their seal thereon.
