Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 5 in Punjab Military Transport Act, 1916

5. Meaning of term "Collector".

- In this Act "Collector" shall include any person appointed by the [Central Government] [Substituted for the words 'Local Government' by the Government of India (Adaptation of Indian Laws) Order, 1937.] or by the Deputy Commissioner to exercise the functions of a Collector under this Act.