Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 108(2)] [Section 108] [Entire Act]

State of West Bengal - Subsection

Section 108(2)(b) in The West Bengal Correctional Services Act, 1992

(b)all suits and cases pending before any Court or tribunal under any of the provisions of the said Acts shall be continued and disposed of, as if this Act had not been passed;