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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(k) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(k)"Social Workers" means social workers duly recognized and impanelled by the competent authority, who are professionals or specially trained to provide Special Work expertise in areas such as counseling, adoption, Community Service, foster care, sponsorship and any other such service;