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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Kerala - Subsection

Section 81(29) in The Kerala Prisons and Correctional Services (Management) Act, 2010

(29)failing to assist, or preventing, other person from assisting prison officials in suppressing violence, assault, riot, mutiny, attack, gross personal violence or other emergencies; or