Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 8 in The Orissa Goshala Rules, 1985 8. Manner of verification under Section 8. - Verification of the report under Section 8 shall be made in the same manner as in case of a plaint under Code of Civil Procedure, 1908.
