Calcutta High Court
Hindustan Zinc Ltd. & Anr vs C.E.S.C. Ltd. & Ors on 27 August, 2008
APO No.80 of 2002 With WP No.1923 of 2001 In the High Court at Calcutta Original Side In the matter of:
Hindustan Zinc Ltd. & Anr.
Versus C.E.S.C. Ltd. & Ors.
Before:
The Hon'ble Justice Banerjee And The Hon'ble Justice Tapas Kumar Giri Date: 27.08.2008 The Court:- None appears on behalf of the appellant. No step has been taken in the appeal. The appeal is dismissed without any order as to costs.
(Banerjee, J.) (Tapas Kumar Giri, J.) SP/