Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Calcutta High Court

Hindustan Zinc Ltd. & Anr vs C.E.S.C. Ltd. & Ors on 27 August, 2008

APO No.80 of 2002 With WP No.1923 of 2001 In the High Court at Calcutta Original Side In the matter of:

Hindustan Zinc Ltd. & Anr.
Versus C.E.S.C. Ltd. & Ors.
Before:
The Hon'ble Justice Banerjee And The Hon'ble Justice Tapas Kumar Giri Date: 27.08.2008 The Court:- None appears on behalf of the appellant. No step has been taken in the appeal. The appeal is dismissed without any order as to costs.
(Banerjee, J.) (Tapas Kumar Giri, J.) SP/