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[Cites 0, Cited by 0] [Section 51(4)] [Section 51] [Entire Act]

State of Gujarat - Subsection

Section 51(4)(c) in Gujarat Value Added Tax Rules, 2006

(c)During the movement of the goods if any of the designated check-post or barrier is encountered, the 'Original' and 'Duplicate' of the Form 402 shall be got endorsed by the Officer-in-charge of such check-post or barrier and 'original' shall be deposited with such officer: