Calcutta High Court (Appellete Side)
Prof. Tapas Chakraborty vs Eiilm University & Ors on 25 February, 2015
Author: Ashoke Kumar Dasadhikari
Bench: Ashoke Kumar Dasadhikari
1
25th February,
2015
(SKB)
W.P. 5675 (W) of 2014
Prof. Tapas Chakraborty
Versus
EIILM University & Ors.
Mr. Debajyoti Datta,
Ms. Vijaya Bhatia,
Mr. Ganesh Prasad Shaw
...for the petitioner.
Mr. Pratap Chatterjee, Sr. Adv.,
Mr. Ashis Chakraborty,
Mr. Subhansu Ganguly,
Mr. Nirmalya Dasgupta
...for the respondents.
Heard Mr. Chatterjee and Mr. Datta, learned Counsel appearing for the parties.
Mr. Datta is directed to find out total number of students involved in this matter.
Let this matter appear under the same heading next Wednesday i.e. on 4th March, 2015.
(Ashoke Kumar Dasadhikari, J.)