Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82(9)] [Section 82] [Entire Act] NCT Delhi - Subsection Section 82(9)(b) in Delhi Motor Vehicles Rules, 1993 (b)that the licensee shall be responsible for proper arrangements for storage of goods collected for dispatch and delivery;