Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 263(2)] [Section 263] [Entire Act]

State of Bihar - Subsection

Section 263(2)(c) in The Bihar Municipal Act, 2007

(c)living in a sarai, hotel, boarding-house, or hostel, or