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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(2) in The Kerala Captive Elephants (Management and Maintenance) Rules, 2003

(2)A valid health certificate from a veterinary doctor to effect that the elephant is fit to travel by road or rail, as the case may be, and is ot showing any sign of infectious or contagious disease shall be obtained in the form given in Appendix I;