Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 12 in The Foreign Marriage Rules, 1970 12. Language for purposes of section 24.-The language for purposes of sub--clause (ii) of clause (b) of sub-section (1) of section 24 shall be English, Hindi or any other language, approved by the Marriage Officer.
