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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Bihar - Subsection

Section 47(21) in The Bihar Panchayat Raj Act, 2006

(21)Social Welfare including welfare of the physically and mentally challenged -
(i)Social welfare programmes including welfare of physically and mentally challenged and destitutes;
(ii)Monitoring the old age and widows' pensions and pensions for the physically and mentally challenged.