Section 67(6)(i) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

[Cites 0, Cited by 0] [Section 67(6)] [Section 67] [Entire Act]

(i)fifty per cent of his substantive pay plus allowances thereon, for the first six months of suspension; and

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