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[Cites 0, Cited by 1] [Section 57] [Entire Act]

State of Kerala - Subsection

Section 57(4) in Calicut University Act, 1975

(4)Appointments to the posts, other than those referred to in 38A sub-section (1A) and (2), shall be made by the educational agency by promotion from among the teachers of the college or of all the colleges, as the case may be, on the basis of seniority-cum-fitness, or, if none among them is fit for promotion, by direct recruitment.