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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 46(1)(ix) in Jammu and Kashmir Panchayati Raj Act, 1989

(ix)to perform such other functions and duties as may be assigned or entrusted to it by the Government from time to time.