Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(d) in The Army Act, 1950

(d)without sufficient cause fails to appear at the time fixed at the parade or place appointed for exercise or duty; or