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State of West Bengal - Section
Section 48 in The Building Regulation in Respect of Lands Covered by the Calcutta Thika Tenancy (Acquisition and Regulation) Act, 1981
48. Thickness of wall :
Every load bearing wall of the building or permanent structure in thika tenanted land, shall have a minimum thickness of wall in brirks as per table below :| Thickness(in cm) | ||||
| Height of the building (in metres) | Length of wall (in metres | Ground floor | First floor | Second floor |
| Up to 6.50 metres | 10 metres | 20cm. | 20cm. | - |
| Above 6.50 m. but not exceeding 9.5m. | 10 metres | 30cm. | 20cm. | 20cm. |