Punjab-Haryana High Court
Greater Mohali Area Development ... vs Manmohan Singh And Ors on 16 September, 2022
320 IOIN-XOBJR-41-2021 in
XOBJR-41-2021 in
RFA-4488-2017
GREATER MOHALI AREA DEVELOPENT AUTHORITY
VS
MANMOHAN SINGH AND ORS.
Present: None.
**
The main case stands admitted vide order dated 08.08.2022. The matter has been listed with the following office note:-
"In this regard it is submitted that in order dated 08.08.2022, RFA-4488-2017 was inadvertently typed as RFA-4448-2017.
In view of the above, DRR section might be requested to list the said appeal in Kacha Peshi before the Hon'ble Mr. Justice Anil Kshetarpal for necessary orders as His Lordship may deem fit."
The accuracy of the office note has been verified and found to be correct.
Hence, let the correct order be uploaded. IOIN stands disposed of.
September 16, 2022 (ANIL KSHETARPAL)
Ay JUDGE
1 of 1
::: Downloaded on - 21-09-2022 01:01:25 :::