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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1)(viii) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(viii)such other purposes, not inconsistent with the foregoing provisions of this Act, which the State Government may, by notification in the Official Gazette, specify in this behalf.