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[Cites 0, Cited by 0] [Section 149] [Entire Act]

Union of India - Subsection

Section 149(2) in The Indian Post Office Rules, 1933

(2)The remitter of a foreign money order to any of the countries or places specially notified in that behalf by the Director general from time to time in the Post Office Guide shall be entitled to receive an advice of its payment from the foreign post office of payment by paying a fee of 20 Paise in addition to the commission chargeable on the money order.