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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(25) in U.P. Distillery Industry (Employment of Workmen and Conditions of Service) Standing Orders, 1986

(25)Any other act subversive of discipline.Explanation. - Any act of misconduct which is committed on less than three occasions within a period of one year shall not be treated as "Habitual".