Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 3 in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Act, 2014

3. Provisions not to apply to certain homes.

- Nothing in this Part shall apply to homes for neglected women and children or any reformatory or protective or other homes or schools governed by any other law for the time being in force.