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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(2)(d) in Chhattisgarh Minor Mineral Rules, 1996

(d)except for mineral sand or bajri, within a distance of 100 metres from river banks, dam; 50 metres from nalas (small water course) canal or any natural water course or any water impounding structure: