Abdul Majeeth vs The Revenue Divisional Officer on 24 August, 2022

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Madras High Court

Abdul Majeeth vs The Revenue Divisional Officer on 24 August, 2022

Bench: R.Vijayakumar

                                                                           W.P.(MD).No.2576 of 2013

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED: 24.08.2022

                                                      CORAM

                                  THE HON'BLE MR.JUSTICE R.VIJAYAKUMAR

                                              W.P.(MD).No.2576 of 2013
                                                       and
                                               M.P(MD)No.2 of 2013

                     1.Abdul Majeeth
                     2.Abdul Jabbar
                     3.Muthu Mohamed                                            ... Petitioners

                                                         Vs.

                     1.The Revenue Divisional Officer,
                       Devakottai,
                       Sivagangai District.

                     2.The Thasildhar,
                       Thiruppathur,
                       Sivagangai District.

                     3.Habeeb Mohamed
                     4.Ayubkhan
                     5.Senthamaraiselvi
                     6.Balasubramanian
                     7.Subramanian
                     8.Sarkarai Kani                                            ... Respondents

                     PRAYER : Writ Petition filed under Article 226 of the Constitution of
                     India, praying this Court to issue a Writ of Certiorari, calling for the
                     records relating to the order of the first respondent in his proceedings in
                     Moo.Mu.A1-7227-2012, dated 12.12.2012.

                     1/3


https://www.mhc.tn.gov.in/judis
                                                                              W.P.(MD).No.2576 of 2013



                                        For Petitioners   : No appearance

                                        For R-1 & R-2     : Mr.N.Muthuvijayan
                                                            Special Government Pleader

                                        For R-3 & R-4     : Mr.J.Barathan
                                        For R-5 to R-7    : Mr.G.Prabhurajadurai
                                        For R-8           : No appearance


                                                          ORDER

Though the matter was listed on 22.08.2022, there was no representation on the side of the writ petitioners. Hence, the matter is listed today. Even today, there is no representation on the side of the writ petitioners. Hence, the Writ Petition stands dismissed for default. There shall be no order as to costs. Consequently, connected Miscellaneous Petition is closed.



                                                                                   24.08.2022
                     Index          :        Yes / No
                     Internet       :        Yes / No
                     btr

                     To

1.The Revenue Divisional Officer, Devakottai, Sivagangai District.

2/3

https://www.mhc.tn.gov.in/judis W.P.(MD).No.2576 of 2013 R.VIJAYAKUMAR, J.

btr

2.The Thasildhar, Thiruppathur, Sivagangai District.

Order made in W.P.(MD).No.2576 of 2013 24.08.2022 3/3 https://www.mhc.tn.gov.in/judis

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