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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Backward Classes Sub-Plan (Planning, Allocation and Utilization of Financial Resources) Act, 2019

4. Communication of Plan outlay earmarked Backward Classes as Sub-Plan Fund to the departments.

- The department as may be authorized by the Government shall, every financial year, communicate, in the manner prescribed, to the departments, a tentative plan outlay out of Backward Classes Sub-Plan Fund as earmarked under Section 3 for preparation of respective department wise Backward Classes Sub-Plan.