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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(1)(D) in The Delhi Maintenance and welfare of Parents and Senior Citizens Rules, 2009

(D)The home shall provide separate lodging for men and women inmates, unless a male and a female inmate are either blood relations or a married couple endevour shall be made to accommodate the married couple as far as possible;