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Rajasthan High Court - Jaipur

Ms Rays Power Infra Pvt Ltd vs State Of Raj And Ors on 11 September, 2018

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

                    S.B. Civil Writs No. 8088/2018

Ms Rays Power Infra Pvt Ltd
                                                           ----Petitioner
                                 Versus
State Of Raj And Ors
                                                         ----Respondent

Connected With S.B. Civil Writs No. 9794/2018 Ms Rays Power Infra Pvt Ltd

----Petitioner Versus State Of Raj And Ors

----Respondent S.B. Civil Writs No. 9795/2018 Ms Rays Power Infra Pvt Ltd

----Petitioner Versus State Of Raj And Ors

----Respondent S.B. Civil Writs No. 9797/2018 Ms Rays Power Infra Pvt Ltd

----Petitioner Versus State Of Raj And Ors

----Respondent S.B. Civil Writs No. 9798/2018 Ms Rays Power Infra Pvt Ltd

----Petitioner Versus State Of Raj And Ors

----Respondent For Petitioner(s) : Mr. KK Sharma, Sr. Adv. assisted by Mr. Ankit Sethi, Adv. For Respondent(s) : Mr. Nikhil Simlote, Adv.

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order (2 of 2) [CW-8088/2018] 02/08/2018 Arguments heard and concluded.

Order reserved.

(SANJEEV PRAKASH SHARMA),J Raghu/51-55 Powered by TCPDF (www.tcpdf.org)