Rajasthan High Court - Jaipur
Ms Rays Power Infra Pvt Ltd vs State Of Raj And Ors on 11 September, 2018
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 8088/2018
Ms Rays Power Infra Pvt Ltd
----Petitioner
Versus
State Of Raj And Ors
----Respondent
Connected With S.B. Civil Writs No. 9794/2018 Ms Rays Power Infra Pvt Ltd
----Petitioner Versus State Of Raj And Ors
----Respondent S.B. Civil Writs No. 9795/2018 Ms Rays Power Infra Pvt Ltd
----Petitioner Versus State Of Raj And Ors
----Respondent S.B. Civil Writs No. 9797/2018 Ms Rays Power Infra Pvt Ltd
----Petitioner Versus State Of Raj And Ors
----Respondent S.B. Civil Writs No. 9798/2018 Ms Rays Power Infra Pvt Ltd
----Petitioner Versus State Of Raj And Ors
----Respondent For Petitioner(s) : Mr. KK Sharma, Sr. Adv. assisted by Mr. Ankit Sethi, Adv. For Respondent(s) : Mr. Nikhil Simlote, Adv.
HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order (2 of 2) [CW-8088/2018] 02/08/2018 Arguments heard and concluded.
Order reserved.
(SANJEEV PRAKASH SHARMA),J Raghu/51-55 Powered by TCPDF (www.tcpdf.org)