Delhi High Court - Orders
Dsssb And Anr vs Rahul Singh Rathore on 16 October, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~31 & 33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM APPL. 40537/2023 in W.P.(C) 8708/2023
DSSSB AND ANR. ..... Petitioners
Through: Mrs. Avnish Ahlawat, Standing
Counsel GNCTD (Services) with
Mrs. Taniya Ahlawat, Mr. Nitesh
Kumar Singh, Ms. Laavanya Kaushik,
Ms. Aliza Alam and Mr. Mohnish
Sehrawat, Advs.
versus
RAHUL SINGH RATHORE ..... Respondent
Through: Mr. K.C. Mittal and Mr. Kapil
Kaushik, Advs.
AND
+ W.P.(C) 13014/2023, CM APPL. 51398/2023
GOVT OF NCT OF DELHI AND ORS. ..... Petitioners
Through: Mr. Gaurav Dhigra, Adv.
versus
KUSUM LATA & ANR. ..... Respondents
Through: Mr. K.C. Mittal and Mr. Kapil
Kaushik, Advs.
Mr. Anupam Jain and Mr. S.K.
Pandey, Advs.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 16.10.2023 It is already 17:00 Hrs.
Re-notify on January 11, 2024.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J OCTOBER 16, 2023/jg This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/10/2023 at 21:53:37