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Delhi High Court - Orders

Dsssb And Anr vs Rahul Singh Rathore on 16 October, 2023

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Anoop Kumar Mendiratta

                                    $~31 & 33
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    CM APPL. 40537/2023 in W.P.(C) 8708/2023
                                         DSSSB AND ANR.                                   ..... Petitioners
                                                              Through: Mrs. Avnish Ahlawat, Standing
                                                                         Counsel GNCTD (Services) with
                                                                         Mrs. Taniya Ahlawat, Mr. Nitesh
                                                                         Kumar Singh, Ms. Laavanya Kaushik,
                                                                         Ms. Aliza Alam and Mr. Mohnish
                                                                         Sehrawat, Advs.
                                                       versus
                                         RAHUL SINGH RATHORE                              ..... Respondent
                                                              Through: Mr. K.C. Mittal and Mr. Kapil
                                                                         Kaushik, Advs.
                                    AND
                                    +    W.P.(C) 13014/2023, CM APPL. 51398/2023
                                         GOVT OF NCT OF DELHI AND ORS.                    ..... Petitioners
                                                              Through: Mr. Gaurav Dhigra, Adv.
                                                       versus
                                         KUSUM LATA & ANR.                                ..... Respondents
                                                              Through: Mr. K.C. Mittal and Mr. Kapil
                                                                         Kaushik, Advs.
                                                                         Mr. Anupam Jain and Mr. S.K.
                                                                         Pandey, Advs.
                                         CORAM:
                                         HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                         HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                                              ORDER

% 16.10.2023 It is already 17:00 Hrs.

Re-notify on January 11, 2024.

V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J OCTOBER 16, 2023/jg This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/10/2023 at 21:53:37