Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Tamilnadu - Subsection Section 28(13) in Tamil Nadu Labour Welfare Board Service Regulations, 1989 (13)In the case of an employee of the Board who dies during the period of suspension before the enquiry is over, the period of suspension shall be treated as duty.
