Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in Banking Service Commission (Repeal) Act, 1978. 3. Repeal of Act 42 of 1975 and the dissolution of the Banking Service Commission.- On the appointed day he Banking Service Commission Act, 1975, shall stand repealed and the Banking service Commission Shall stand dissolved.
