Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of West Bengal - Section Section 176 in The West Bengal Panchayat Act, 1973 176. Works constructed by a Zilla Parishad to vest in it. - All roads, buildings or other works constructed by a Zilla Parishad with its own funds shall vest in it.
