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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Manipur - Subsection

Section 4(3)(b) in Manipur Conservation of Paddy Land and Wetland Act, 2014

(b)to make suggestions for framing detailed guidelines for the protection of the paddy land in the areas under the jurisdiction of the Committee;