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State of Rajasthan - Section

Section 4 in Rajasthan Backward Classes (Reservation of Seats in Educational Institutions in the State and of Appointments and Posts in Services under the State) Act, 2017

4. Reservation, of appointments and posts in the services under the State.

- [(1) The reservation of appointments and posts in the , services under the State for the More Backward Classes shall be five percent.] [Substituted by Act No. 2 of 2019, 13.2.2019.]
(2)Notwithstanding anything contained in sub-section (1), persons belonging to creamy layer shall not be eligible for consideration against the reserved quota in the appointments and posts under the State.