Supreme Court - Daily Orders
The Project Director vs S. Kavitha on 14 July, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
1
ITEM NO.62+63+64 COURT NO.7 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).24595-24596/2023
[Arising out of impugned final judgment and order dated 13-04-2023
in CMPMD No. 4232/2023 13-04-2023 in CMA(MD)SR No. 12381/2022
passed by the High Court of Judicature at Madras at Madurai]
THE PROJECT DIRECTOR Petitioner(s)
VERSUS
S. KAVITHA & ANR. Respondent(s)
IA No. 210909/2023 - EXEMPTION FROM FILING O.T.
IA No. 234263/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
WITH
SLP(C) No. 23393-23394/2023 (XII)
IA No. 249893/2024 - APPLICATION FOR ABATEMENT
IA No. 249894/2024 - APPLICATION FOR CONDONATION OF DELAY IN FILING
THE APPLICATION FOR SETTING ASIDE THE ABATEMENT
IA No. 67907/2024 - APPLICATION FOR SUBSTITUTION
IA No. 214033/2023 - EXEMPTION FROM FILING O.T.
IA No. 234597/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) No. 23410-23411/2023 (XII)
IA No. 213938/2023 - EXEMPTION FROM FILING O.T.
IA No. 234273/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) No. 23317-23318/2023 (XII)
IA No. 213397/2023 - EXEMPTION FROM FILING O.T.
IA No. 234135/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) No. 23545-23546/2023 (XII)
Signature Not Verified
Digitally signed by
INDU MARWAH
Date: 2025.07.14
IA No. 215743/2023 - EXEMPTION FROM FILING O.T.
16:50:29 IST
Reason:
IA No. 234412/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) No. 1193-1194/2024 (XII)
2
IA No. 9751/2024 - EXEMPTION FROM FILING O.T.
SLP(C) No. 1168-1169/2024 (XII)
IA No. 9255/2024 - EXEMPTION FROM FILING O.T.
IA No. 9254/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) No. 1160-1161/2024 (XII)
IA No. 9177/2024 - EXEMPTION FROM FILING O.T.
IA No. 9176/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) No. 1839-1840/2024 (XII)
IA No. 15808/2024 - EXEMPTION FROM FILING O.T.
IA No. 15807/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) No. 935-936/2024 (XII)
IA No. 5895/2024 - EXEMPTION FROM FILING O.T.
IA No. 5894/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
Diary No(s). 2910/2024 (XII)
IA No. 44894/2024 - CONDONATION OF DELAY IN FILING
IA No. 44895/2024 - EXEMPTION FROM FILING O.T.
IA No. 44893/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) No. 5513-5514/2024 (XII)
IA No. 40733/2024 - EXEMPTION FROM FILING O.T.
IA No. 40735/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) No. 5509-5510/2024 (XII)
IA No. 38040/2024 - EXEMPTION FROM FILING O.T.
IA No. 38037/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) No. 5511-5512/2024 (XII)
IA No. 38758/2024 - EXEMPTION FROM FILING O.T.
IA No. 38753/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) No. 5515-5516/2024 (XII)
IA No. 41933/2024 - EXEMPTION FROM FILING O.T.
IA No. 41934/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
SLP(C) No. 17510-17571/2024 (XII)
IA No. 173038/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
3
JUDGMENT
IA No. 173039/2024 - EXEMPTION FROM FILING O.T. SLP(C) No. 17848-17863/2024 (XII) IA No. 176119/2024 - EXEMPTION FROM FILING O.T. IA No. 176699/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) No. 22115/2024 (XII) IA No. 217618/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) No. 27327-27328/2024 (XII) IA No. 251590/2024 - EXEMPTION FROM FILING O.T. SLP(C) No. 26498-26499/2024 (XII) IA No. 247126/2024 - EXEMPTION FROM FILING O.T. SLP(C) No. 28107/2024 (XII) IA No. 271899/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 271900/2024 - EXEMPTION FROM FILING O.T. SLP(C) No. 30252/2024 (XII) IA No. 271715/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 271717/2024 - EXEMPTION FROM FILING O.T. IA No. 273366/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) No. 1845-1846/2025 (XII) IA No. 17300/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 2368-2369/2025 (XII) IA No. 22978/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 3305-3306/2025 (XII) SLP(C) No. 2698/2025 (XII) IA No. 20997/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 4012/2025 (XII) SLP(C) No. 7083-7084/2025 (XII) IA No. 52703/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 9413-9414/2025 (XII) IA No. 73084/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT 4 IA No. 73085/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 3697-3698/2025 (XII) IA No. 33650/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 33651/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 7081-7082/2025 (XII) IA No. 53296/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 53298/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 7620-7621/2025 (XII) IA No. 63781/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 63783/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 7622-7623/2025 (XII) IA No. 62535/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 62537/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 3082/2025 (XII) IA No. 30189/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 2696/2025 (XII) SLP(C) No. 2100/2025 (XII) SLP(C) No. 3060/2025 (XII) IA No. 29895/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 2725/2025 (XII) IA No. 26821/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 2170/2025 (XII) IA No. 20909/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 2697/2025 (XII) IA No. 18730/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 2186/2025 (XII) SLP(C) No. 2121/2025 (XII) SLP(C) No. 3436/2025 (XII) IA No. 32794/2025 - EXEMPTION FROM FILING O.T. 5 SLP(C) No. 1972/2025 (XII) SLP(C) No. 2790/2025 (XII) IA No. 27744/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 9401/2025 (XII) IA No. 84738/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 6386/2025 (XII) IA No. 57295/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 7151/2025 (XII) IA No. 64844/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 6464/2025 (XII) IA No. 58120/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 5901/2025 (XII) SLP(C) No. 6028/2025 (XII) IA No. 54679/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 9427-9487/2025 (XII) IA No. 76923/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 76925/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 11216/2025 (XII) IA No. 83222/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 83225/2025 - EXEMPTION FROM FILING O.T. Diary No(s). 8311/2025 (XII) IA No. 66424/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 66417/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 9425/2025 (XII) IA No. 75636/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 75638/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 8620/2025 (XII) IA No. 78420/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 7260/2025 (XII) IA No. 66191/2025 - EXEMPTION FROM FILING O.T. 6 SLP(C) No. 6219/2025 (XII) IA No. 55931/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 6045/2025 (XII) IA No. 54823/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 6614/2025 (XII) SLP(C) No. 6026/2025 (XII) IA No. 54670/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 8850-8851/2025 (XII) IA No. 80246/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 8165-8166/2025 (XII) IA No. 73392/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 10439-10440/2025 (XII) IA No. 81462/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 81464/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 9332-9339/2025 (XII) IA No. 84040/2025 - EXEMPTION FROM FILING O.T. SLP(C) No. 15242/2025 (XII) FOR ADMISSION SLP(C) No. 24597-24598/2023 (XII) IA No. 211016/2023 - EXEMPTION FROM FILING O.T. IA No. 234199/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) No. 25811-25876/2024 (XII) IA No. 249489/2024 - EXEMPTION FROM FILING O.T. IA No. 265920/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES SLP(C) No. 28048/2024 (XII) IA No. 271026/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 271027/2024 - EXEMPTION FROM FILING O.T. SLP(C) No. 28035/2024 (XII) IA No. 270928/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 270929/2024 - EXEMPTION FROM FILING O.T. SLP(C) No. 27854/2024 (XII) 7 IA No. 270259/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 270260/2024 - EXEMPTION FROM FILING O.T. SLP(C) No. 28021/2024 (XII) IA No. 270834/2024 - EXEMPTION FROM FILING O.T. SLP(C) No. 27833/2024 (XII) IA No. 270204/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 270206/2024 - EXEMPTION FROM FILING O.T. SLP(C) No. 28022/2024 (XII) IA No. 270820/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 270822/2024 - EXEMPTION FROM FILING O.T. SLP(C) No. 28041-28042/2024 (XII) IA No. 270979/2024 - EXEMPTION FROM FILING O.T. ITEM NO.63 SLP (CIVIL) Diary No(s). 22478/2025 FOR ADMISSION and I.R. WITH Diary No(s). 22445/2025 (XII) IA No. 153918/2025 - EXEMPTION FROM FILING O.T. Diary No(s). 22477/2025 (XII) IA No. 152925/2025 - EXEMPTION FROM FILING O.T. Diary No(s). 22510/2025 (XII) IA No. 152837/2025 - EXEMPTION FROM FILING O.T. Diary No(s). 22511/2025 (XII) IA No. 153252/2025 - EXEMPTION FROM FILING O.T. ITEM NO.64 SLP CIVIL) Diary No(s). 24067/2025 FOR ADMISSION and I.R. IA No. 155229/2025 - EXEMPTION FROM FILING O.T. WITH Diary No(s). 21000/2025 (XII) FOR ADMISSION and I.R. 8 Diary No(s). 21001/2025 (XII) Diary No(s). 21002/2025 (XII) IA No. 156439/2025 - EXEMPTION FROM FILING O.T. Diary No(s). 21004/2025 (XII) IA No. 155860/2025 - EXEMPTION FROM FILING O.T. Diary No(s). 21005/2025 (XII) Diary No(s). 21006/2025 (XII) Diary No(s). 21007/2025 (XII) IA No. 155618/2025 - EXEMPTION FROM FILING O.T. Diary No(s). 22443/2025 (XII) Diary No(s). 24066/2025 (XII) Diary No(s). 24107/2025 (XII) Date : 14-07-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE ATUL S. CHANDURKAR For Petitioner(s) :Mr. Maulik Nanavati, Adv.
Ms. Jaikriti S. Jadeja, AOR Ms. Manvi Damle, Adv.
Mr. Ishaan Aggarwal, Adv. Ms. Juhi Bhargava, Adv.
For Respondent(s) :Mr. V Sibi Kargil, Adv.
Mrs. V Keerthna, Adv.
Mr. Ashish Kumar Upadhyay, AOR Mr. Arun Kumar P, Adv.
Mr. K. Kulanthai Vikram, Adv. Mr. M. Srinivasan, Adv. Mr. Bikash Chandra, Adv. Mr. C. Solomon, AOR Mr. M.P. Parthiban, AOR Ms. Priyaranjani Nagamuthu, Adv. Mr. Ankur Prakash, Adv. Mrs. Priyanka Singh, Adv. Mr. Bilal Mansoor, Adv. Mr. Shreyas Kaushal, Adv.9
Mr. S. Geyolin Selvam, Adv. Mr. Alagiri K, Adv.
Mr. M. Veeraragavan, Adv. Mr. Pradeep Kumar Gupta, Adv. Mr. Ashok Kumar Gupta Ii, AOR Mr. A. Selvin Raja, AOR Mr. Musthafa Atheeq A, Adv.
Mr. A. Lakshminarayanan, AOR Mr. T. R. B. Sivakumar, AOR Mr. Deva Vrat Anand, Adv.
Ms. R. Shase, AOR Mr. Ajay Prabu, Adv.
Mr. Vasanth, Adv.
Mr. Vasantha Kumar A, Adv. Mr. Sanchit Vashisthe, Adv. Mr. Satyendra Kumar, Adv. Mr. Devesh Kumar Mishra, AOR Mr. A Velan, AOR Ms. Navpreet Kaur, Adv. Mr. Prince Singh, Adv. Mr. Nilay Rai, Adv.
UPON hearing the counsel the Court made the following O R D E R The matters stand adjourned by three weeks.
(INDU MARWAH) (NIDHI WASON) AR-cum-PS COURT MASTER (NSH)