Supreme Court - Daily Orders
Kishor Kumar vs State Of Bihar . on 5 September, 2014
Bench: Madan B. Lokur, Abhay Manohar Sapre
ITEM NO.202 COURT NO.12 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 6451/2011
(Arising out of impugned final judgment and order dated 12/10/2010
in CWJC No. 7342/2010 passed by the High Court Of Patna)
KISHOR KUMAR & ANR Petitioner(s)
VERSUS
STATE OF BIHAR & ORS. Respondent(s)
(With interim relief and office report)
(For Final Disposal)
Date : 05/09/2014 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. P. Soma Sundaram,Adv.
For Respondent(s) Mr. Nagendra Rai, Sr. Adv.
Mr. Gopal Singh,Adv.
MR. Chandan Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioners is said to be unwell. The matter stands adjourned.
(MEENAKSHI KOHLI) (JASWINDER KAUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2014.09.06
06:38:53 IST
Reason: