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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(2) in The M.P. State Aid to Industries Act, 1958

(2)The State Government may, with regard to industry generally or to any particular class of industries, and subject to such conditions or restrictions, as it may deem fit to impose, delegate to the company with all or any of its powers under this Act other than the power to make rules under Section 30.