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[Cites 0, Cited by 1] [Section 35A] [Entire Act]

State of Tamilnadu - Subsection

Section 35A(a) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(a)the Government shall be the competent authority to select and admit candidates to a course of study or training in the Government colleges and institutions and to a course of study or training in private colleges and institutions to which this Act applies, in respect of seats under Government quota; and