Section 2(1)(h) in The Government Of Union Territories Act, 1963

[Cites 0, Cited by 4] [Section 2(1)] [Section 2] [Entire Act]

(h)[ "Union territory" means the Union territory of Pondicherry.] [Substituted by Act 18 of 1987, Section 65 (w.e.f. 30-5-1987)]

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