Section 8 in The Ministry of Civil Aviation, Airports Economic Regulatory Authority Employees (Number of Posts and Conditions of Service) Rules, 2011
8. Select Panel.
(1)The Appointing Authority shall prepare a panel of candidates arranged in the order of their merit, namely the Select Panel, taking into consideration the recommendations of the Selection Committee.(2)The Select Panel shall normally be valid for a period of six months:Provided that the Appointing Authority may, in exceptional cases, extend the validity thereof by a further period of six months after which the Select Panel shall cease to be operative.
