Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Odisha - Subsection

Section 70(7) in The Orissa Development Authorities Rules, 1983

(7)Whenever any tendered amount exceeds the estimated cost, the relevant tender paper along with the recommendations of the Engineer-member or the Tender Committee, whose the decision shall be final.