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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(b) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(b)the [* * * *] [The words 'emoluments and' were deleted by Maharashtra 12 of 1988, Section 5.] other conditions of service of the Vice-Chancellor and his powers and duties;