Punjab-Haryana High Court
Joginder Singh Virdi vs State Of Punjab And Others on 9 August, 2012
Author: Naresh Kumar Sanghi
Bench: Naresh Kumar Sanghi
In the High Court of Punjab and Haryana at
Chandigarh.
Crl.Misc.No.M- 30231 of 2011 (O&M).
Date of Decision:- 09.08.2012.
Joginder Singh Virdi Petitioner.
Versus
State of Punjab and others
Respondents.
CORAM : HON'BLE MR.JUSTICE NARESH KUMAR
SANGHI.
Present: - None.
NARESH KUMAR SANGHI,J.
Case called second time but no one has put in appearance on behalf of the petitioner. Even on 17.01.2012 and 17.04.2012, no one had put in appearance on behalf of the petitioner. It appears that the petitioner is not interested in pursuing the present petition.
Dismissed for want of prosecution.
(NARESH KUMAR SANGHI) JUDGE 09.08.2012 Anoop